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Union of India - Section

Section 1 in The Foreign Exchange Management [Withdrawal Of General Permission To Overseas Corporate Bodies (Ocbs)] Regulations, 2003

1. Short title and commencement .-(1) These regulations may be called the Foreign Exchange Management [Withdrawal of General Permission to Overseas Corporate Bodies (OCBs)] Regulations, 2003.

(2)They shall come into force from the date of their publication in the Official Gazette.