Madhya Pradesh High Court
Asha Bai Parodi vs Jugraj Patel on 13 November, 2017
THE HIGH COURT OF MADHYA PRADESH
CRA-2297-2017
(ASHA BAI PARODI Vs JUGRAJ PATEL)
6
Jabalpur, Dated : 13-11-2017
Shri M. Amjad, counsel for the appellant.
Shri Pradeep Naveriya, counsel for the respondent
no.1.
Shri V.S. Mishra, Government Advocate for the respondent no.2 State.
Learned counsel for the petitioner prays for last opportunity to argue on the matter.
Learned counsel for the respondent no.1 has vehemently opposed the application on the ground that six opportunities have previously been granted and the prosecutrix is blackmailing the respondent no.1.
However, in the interest of justice, last opportunity is granted.
Let the matter be listed on 27.11.2017.
(C V SIRPURKAR) JUDGE taj