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Bombay High Court

M/S Gaurav Contracts Co. A Reg. ... vs Western Coalfields Ltd. (Wcl), Thr. Its ... on 10 April, 2024

Author: M.S.Jawalkar

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

                                                                                                               955-WP 1143-24 & 1310-24.odt




                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH AT NAGPUR

                                                    WRIT PETITION NO. 1143 OF 2024
                       M/S. H. D. ENTERPRISES, A REGISTERED PARTNERSHIP FIRM, THR. ITS PARTNER SHRI, HARILAL S/O DEVJI PATEL
                                                                            ...Vs...
                                        WESTERN COAL FIELD LTD. (WCL) THR. ITS GENERAL MANAGER (CMC), NAGPUR


                                                                WITH
                                                    WRIT PETITION NO. 1310 OF 2024
                           M/S GAURAV CONTRACTS CO. A REG. PARTNERSHIP FIRM, THR. ITS PARTNER SHRI. NIKUL NAVIN DHOLU
                                                                            ...Vs...
                                   WESTERN COALFIELDS LTD. (WCL), THR. ITS GENERAL MANAGER, COAL ESTATE, NAGPUR

                  Office Notes, Office Memoranda of                             Court's or Judge's orders
                  Coram,     Appearances,     Court's
                  orders or directions and Registrar's
                  orders

                                                         Shri Y.N.Sambre, Advocate for petitioner in WP No. 1310/2024.
                                                         Shri C.S.Samudra, Advocate for respondent in both petitions.


                                                         CORAM:       AVINASH G. GHAROTE AND
                                                                      SMT. M.S.JAWALKAR, JJ.

DATED : 10th APRIL, 2024.

By consent, list the matter on 18/04/2024.

2. Interim order, if any, to continue till then.

(SMT. M.S.JAWALKAR, J.) (AVINASH G. GHAROTE, J.) B.T.Khapekar Signed by: Mr. B.T. Khapekar Designation: PA To Honourable Judge Date: 10/04/2024 19:45:58