Bombay High Court
M/S Gaurav Contracts Co. A Reg. ... vs Western Coalfields Ltd. (Wcl), Thr. Its ... on 10 April, 2024
Author: M.S.Jawalkar
Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar
955-WP 1143-24 & 1310-24.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
WRIT PETITION NO. 1143 OF 2024
M/S. H. D. ENTERPRISES, A REGISTERED PARTNERSHIP FIRM, THR. ITS PARTNER SHRI, HARILAL S/O DEVJI PATEL
...Vs...
WESTERN COAL FIELD LTD. (WCL) THR. ITS GENERAL MANAGER (CMC), NAGPUR
WITH
WRIT PETITION NO. 1310 OF 2024
M/S GAURAV CONTRACTS CO. A REG. PARTNERSHIP FIRM, THR. ITS PARTNER SHRI. NIKUL NAVIN DHOLU
...Vs...
WESTERN COALFIELDS LTD. (WCL), THR. ITS GENERAL MANAGER, COAL ESTATE, NAGPUR
Office Notes, Office Memoranda of Court's or Judge's orders
Coram, Appearances, Court's
orders or directions and Registrar's
orders
Shri Y.N.Sambre, Advocate for petitioner in WP No. 1310/2024.
Shri C.S.Samudra, Advocate for respondent in both petitions.
CORAM: AVINASH G. GHAROTE AND
SMT. M.S.JAWALKAR, JJ.
DATED : 10th APRIL, 2024.
By consent, list the matter on 18/04/2024.
2. Interim order, if any, to continue till then.
(SMT. M.S.JAWALKAR, J.) (AVINASH G. GHAROTE, J.) B.T.Khapekar Signed by: Mr. B.T. Khapekar Designation: PA To Honourable Judge Date: 10/04/2024 19:45:58