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Jammu & Kashmir High Court

Inhabitants Of Govind Lane Preet vs U. T. Of J&K And Others on 9 June, 2023

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                             62


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU
                                                     WP(C) No. 2496/2022


Inhabitants of Govind Lane Preet                 .....Appellant(s)/Petitioner(s)
Nagar
                     Through: Mr. Raja Mohit Bucha, Adv.
                vs
U. T. of J&K and others                                        ..... Respondent(s)
                     Through:      Ms. Monika Kohli, Sr. AAG
                                   Mr. Raman Sharma, Adv. for No. 5
                                   Mr. Mayank Gupta, Adv. for No 4

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                    ORDER

1. Reply stands filed by the respondents 4 and 5. Be filed by rest of the respondents by the next date of hearing positively.

2. List on 18.08.2023.

(RAJNESH OSWAL) JUDGE Jammu 09.06.2023 Rakesh