Jammu & Kashmir High Court
Inhabitants Of Govind Lane Preet vs U. T. Of J&K And Others on 9 June, 2023
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
62
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 2496/2022
Inhabitants of Govind Lane Preet .....Appellant(s)/Petitioner(s)
Nagar
Through: Mr. Raja Mohit Bucha, Adv.
vs
U. T. of J&K and others ..... Respondent(s)
Through: Ms. Monika Kohli, Sr. AAG
Mr. Raman Sharma, Adv. for No. 5
Mr. Mayank Gupta, Adv. for No 4
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
1. Reply stands filed by the respondents 4 and 5. Be filed by rest of the respondents by the next date of hearing positively.
2. List on 18.08.2023.
(RAJNESH OSWAL) JUDGE Jammu 09.06.2023 Rakesh