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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2)(c) in The Orissa Prevention of Cow Slaughter Act, 1960

(c)the manner in which the information shall be notified under Clause (a) of Sub-section (1) of Section 4;