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[Cites 0, Cited by 1] [Section 127A(2)] [Section 127A] [Entire Act]

Union of India - Subsection

Section 127A(2)(a) in The Representation of the People Act, 1951

(a)unless a declaration as to the identity of the publisher thereof, signed by him and attested by two persons to whom he is personally known, is delivered by him to the printer in duplicate; and