Delhi High Court - Orders
Union Of India vs M/S Ui Vr Pvt Ltd on 20 March, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~32 & 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3390/2023 & CM APPL. 13134/2023
UNION OF INDIA ..... Petitioner
Through: Mr. Satish Kumar, Sr.
Standing Counsel with Mr.
Dhruv & Mr. Atri Mandal,
Advs.
versus
M/S UI VR PVT LTD ..... Respondent
Through: Mr. Pragyan Pradip
Sharma, Mr. Rajesh
Sharma, Mr. Nikhil
Sharma & Mr. Anoop
George, Advs.
+ W.P.(C) 3461/2023 & CM APPL. 13357/2023
UNION OF INDIA ..... Petitioner
Through: Mr. Satish Kumar, Sr.
Standing Counsel with Mr.
Dhruv & Mr. Atri Mandal,
Advs.
versus
M/S BAJAJ HEALTH CASE LIMITED
..... Respondent
Through: Mr. Pragyan Pradip
Sharma, Mr. Rajesh
Sharma, Mr. Nikhil
Sharma & Mr. Anoop
George, Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 20.03.2023 CM APPL. 13133/2023 & CM APPL. 13198/2023 in W.P.(C) 3390/2023 & Signature Not Verified CM APPL. 13355/2023 & CM APPL. 13356/2023 in W.P.(C) Digitally Signed 3461/2023 By:HARMINDER KAUR Signing Date:22.03.2023 13:09:53
1. Exemptions allowed, subject to all just exceptions.
2. The applications stand disposed of. W.P.(C) 3390/2023 & CM APPL. 13134/2023 W.P.(C) 3461/2023 & CM APPL. 13357/2023
3. Issue notice.
4. Learned counsel for the respondent accepts notice and seeks time to file a counter affidavit.
5. This Court is informed that the matters involving the same issue are now listed before this Court on 16.05.2023.
2. List on the said date, that is, on 16.05.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J MARCH 20, 2023 "SK"
Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:22.03.2023 13:09:53