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Delhi High Court - Orders

Union Of India vs M/S Ui Vr Pvt Ltd on 20 March, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~32 & 34
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 3390/2023 & CM APPL. 13134/2023
                               UNION OF INDIA                        ..... Petitioner
                                              Through:   Mr. Satish Kumar, Sr.
                                                         Standing Counsel with Mr.
                                                         Dhruv & Mr. Atri Mandal,
                                                         Advs.

                                              versus

                               M/S UI VR PVT LTD                  ..... Respondent
                                              Through:  Mr.    Pragyan  Pradip
                                                        Sharma,    Mr.  Rajesh
                                                        Sharma,     Mr. Nikhil
                                                        Sharma & Mr. Anoop
                                                        George, Advs.
                          +    W.P.(C) 3461/2023 & CM APPL. 13357/2023
                               UNION OF INDIA                        ..... Petitioner
                                              Through:   Mr. Satish Kumar, Sr.
                                                         Standing Counsel with Mr.
                                                         Dhruv & Mr. Atri Mandal,
                                                         Advs.
                                              versus

                               M/S BAJAJ HEALTH CASE LIMITED
                                                                   ..... Respondent
                                              Through:   Mr.    Pragyan      Pradip
                                                         Sharma,    Mr.      Rajesh
                                                         Sharma,     Mr.     Nikhil
                                                         Sharma & Mr. Anoop
                                                         George, Advs.
                               CORAM:
                               HON'BLE MR. JUSTICE VIBHU BAKHRU
                               HON'BLE MR. JUSTICE AMIT MAHAJAN
                                              ORDER

% 20.03.2023 CM APPL. 13133/2023 & CM APPL. 13198/2023 in W.P.(C) 3390/2023 & Signature Not Verified CM APPL. 13355/2023 & CM APPL. 13356/2023 in W.P.(C) Digitally Signed 3461/2023 By:HARMINDER KAUR Signing Date:22.03.2023 13:09:53

1. Exemptions allowed, subject to all just exceptions.

2. The applications stand disposed of. W.P.(C) 3390/2023 & CM APPL. 13134/2023 W.P.(C) 3461/2023 & CM APPL. 13357/2023

3. Issue notice.

4. Learned counsel for the respondent accepts notice and seeks time to file a counter affidavit.

5. This Court is informed that the matters involving the same issue are now listed before this Court on 16.05.2023.

2. List on the said date, that is, on 16.05.2023.

VIBHU BAKHRU, J AMIT MAHAJAN, J MARCH 20, 2023 "SK"

Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:22.03.2023 13:09:53