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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(y) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

(y)to do all such other acts and things as may be necessary, incidental or conducive to the attainment of all or any of the objects of the University.