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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(4)(a) in The Gopalpur Port Rules, 1987

(a)When the master or agent of a vessel declares that any petroleum is certificated petroleum and that he intends to discharge such petroleum at the port, he shall deliver to the pilot or to the Conservator along with his declaration and the certificate relating to such petroleum.