Section 77 in Telangana Shops and Establishments Act, 1988
77. Application of this Act to Cooperative Societies.
- Notwithstanding anything in the [Telangana] [Substituted by G.O.Ms.No.53, Agriculture and Co-operation (Coop.II) Department, dated 20.05.2016.] Cooperative Societies Act, 1964, the provisions of this Act shall apply to the Co-operative Societies.
