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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(1)(d) in International Institute of Information Technology (IIIT) University Act, 2013

(d)one person of eminence with background in finance or accounts, to be nominated by the Board, not being the employee of the Institute;