Rajasthan High Court - Jodhpur
Opjs University, Churu vs State Of Rajasthan on 4 July, 2022
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 9158/2022
Opjs University, Churu, Vpo Rawatsar Kunjla, Near Sankhu Fort,
Rajgarh (Sadulpur), Jhunjhunu Road, Churu Through Its
Registrar - Rupendra Singh Udawat S/o Narayan Singh, Age 44
Years, R/o Court Chavandia, Thakur Ji Ka Mandir, Chawandiya,
Pali.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur.
3. The Rajasthan University Of Health And Science, Through
Its Registrar, Kumbha Marg, Sector-18, Partap Nagar,
Tonk Road, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Shreyansh Mardia
HON'BLE MR. JUSTICE VIJAY BISHNOI
Order 04/07/2022 The only prayer in the present petition is to inspect the petitioner-Institute and pass appropriate orders for granting permission to establish Nursing College for GNM and B.Sc. (N) course.
In view of the limited prayer, this Court deems it proper to dispose of the writ petition with direction to the (Downloaded on 05/07/2022 at 08:42:23 PM) (2 of 2) [CW-9158/2022] respondents to inspect the petitioner-Institute after the requisite formalities are completed by the petitioner, and pass appropriate order preferably within a period of three months from today strictly in accordance with law. Ordered accordingly.
Stay petition also stands disposed of.
(VIJAY BISHNOI),J 224-ms rathore/-
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