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Supreme Court - Daily Orders

S.K Gupta vs Union Of India on 5 October, 2017

     ITEM NO.102                              REGISTRAR COURT. 1                         SECTION XIV

                                      S U P R E M E C O U R T O F            I N D I A
                                              RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Civil Appeal                    No(s).   10166/2016

     S.K GUPTA                                                                     Appellant(s)

                                                          VERSUS

     UNION OF INDIA                    & ANR.                                      Respondent(s)



     Date : 05-10-2017 This appeal was called on for hearing today.


     For Appellant(s)
                                           Praveen Chaturvedi, AOR

     For Respondent(s)
                                           Mr. Harish Kumar Khinchi, Adv.
                                           Gurmeet Singh Makker, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Both the respondents are duly represented.

Statement of case has not been filed by any of the parties. Stipulated time has already expired.

Registry to process the matter for listing before the Hon'ble Court, as per rules.

RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.10.11 12:17:40 IST Reason: