Supreme Court - Daily Orders
S.K Gupta vs Union Of India on 5 October, 2017
ITEM NO.102 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No(s). 10166/2016
S.K GUPTA Appellant(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 05-10-2017 This appeal was called on for hearing today.
For Appellant(s)
Praveen Chaturvedi, AOR
For Respondent(s)
Mr. Harish Kumar Khinchi, Adv.
Gurmeet Singh Makker, AOR
UPON hearing the counsel the Court made the following
O R D E R
Both the respondents are duly represented.
Statement of case has not been filed by any of the parties. Stipulated time has already expired.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.10.11 12:17:40 IST Reason: