Section 61(2)(d) in The Alipurduar University Act, 2018

[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(2)(d) in The Alipurduar University Act, 2018

(d)the Finance committee may delegate any of its powers or duties, conferred or imposed by or under this Act, to-

(i)the Vice-Chancellor, or

(ii)a committee constituted from among its own nteinherN.