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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(1) in The West Bengal Clinical Establishments Act, 1950

(1)For a period of six months from the commencement of this Act, the provisions of section 3, section 5, section 6, and section 7 shall not apply to any clinical establishment in existence on the date of such commencement.