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State of Madhya Pradesh - Section

Section 9 in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976

9. Penalty.

- Whoever-
(i)unlawfully enters any State-protected monument or part thereof at a time when under these rules it is not to be kept open; or
(ii)unlawfully enters any protected monument in respect of which an order has been made under Rule 4 or Rule 5; or
(iii)contravenes any of the provisions of Rule 6 or Rule 7 or Rule 8 shall be punishable with fine which may extend to five hundred rupees.