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[Cites 0, Cited by 0] [Section 679(2)] [Section 679] [Entire Act]

State of Uttar Pradesh - Subsection

Section 679(2)(I) in Rules under the United Provinces Excise Act, 1910

(I)the amount of exempted vend fee added with the amount of purchase-tax and Sales Tax exempted under other relevant Acts/ Rules shall not exceed the total capital investment of the unit in the original or first phase of the project but not in the second and subsequent phases.