Section 6(2)(i) in Gujarat Public Trusts Act, 2011

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State of Gujarat - Subsection

Section 6(2)(i) in Gujarat Public Trusts Act, 2011

(i)who is holding or has held a judicial office not lower in rank than that of a Senior Civil Judge or a Judge of the Court of Small Causes or any office which in the opinion of the State Government is an equivalent office for not less than three years, or

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State of Gujarat - Subsection

Section 6(2)(i) in Gujarat Public Trusts Act, 2011