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Madhya Pradesh High Court

Khoona @ Khoon Ji @ Khooman vs The State Of Madhya Pradesh on 3 July, 2019

1 High Court of Madhya Pradesh, Jabalpur Bench at Indore Miscellaneous Criminal Case No.25883/2019 Indore, Dated 03.07.2019 Parties through their learned counsel. Mr. Manan Dhakad, learned counsel for the appli- cant prays for and is granted one week time to cure the de- fect (s), as pointed out by the Office.

(S.K. Awasthi) Judge rcp Digitally signed by Ramesh Chandra Pithawe Date: 2019.07.03 14:21:58 +05'30'