Supreme Court - Daily Orders
The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 3 May, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
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ITEM NO.1 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 9 & 10/2016 in Civil Appeal No(s). 2591/2006
THE KELVIN JUTE CO.LTD.WORS.P.F.& ORS. Appellant(s)
VERSUS
KRISHNA KUMAR AGARWALA & ORS. Respondent(s)
(for directions and office report)
WITH
I.A.No. 6 of 2016 in C.A. No. 2593/2006
(With appln.(s) for directions and Office Report)
Date : 03/05/2016 These applications were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. Guru Krishna Kumar, Sr. Adv.
Mr. C. Mukund, Adv.
Mr. S. M. Vivek Anandh, Adv.
Dr. Kailash Chand, Adv.
Dr. A. M. Singhvi, Sr. Adv.
Mr. Krishnan Venugopal, Sr. Adv.
Mr. P. V. Saravana Raja, Adv.
Mr. Satish Vig, Adv.
For Respondent(s) Mr. Sudhir Chandra, Sr. Adv.
Mr. Bhaskar P. Gupta, Sr. Adv.
Mr. Parijat Sinha, Adv.
Mr. C. K. Jain, Adv.
Ms. Reshmi Rea Sinha, Adv.
Ms. Akriti Jain, Adv.
Mr. Gaurav Ghosh, Adv.
Mr. Parijat Sinha, Adv.
Signature Not Verified
Mr. S. N. Mitra, Adv.
Digitally signed by
JAYANT KUMAR ARORA
Date: 2016.05.06
12:40:17 IST
Mr. Rahul Gupta, Adv.
Reason:
Mr. Dipak Kumar Jena,Adv.
Mr. Snehasish Mukherjee,Adv.
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Ms. Aruna Gupta,Adv.
Ms. Indra Sawhney,Adv.
Ms. Reshmi Rea Sinha,Adv.
UPON hearing counsel the Court made the following
O R D E R
The time for compliance of the order dated 21.01.2016 of this Court in Civil Appeal No. 2591 of 2006 is further extended upto the next date of hearing.
List on 10.05.2016.
(Jayant Kumar Arora) (Renu Diwan)
Sr. P.A. Court Master