Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 29(4)] [Section 29] [Entire Act] Union of India - Subsection Section 29(4)(b) in The Trade Marks Act, 1999 (b)is used in relation to goods or services which are not similar to those for which the trade mark is registered; and