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[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of Uttar Pradesh - Subsection

Section 112(1)(c) in The U.P. Panchayat Raj Act, 1947

(c)to prevent damage to public streets and [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.] property;