Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2)(b) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012

(b)The inscription "School Bus" shall be painted in the front and rear top of the School Bus, as the case may be, in bold and clearly visible letters.