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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(ii) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(ii)Any period after such appointment during which a person has been on deputation on a corresponding or higher post shall count towards the period of probation.