Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(46) in The Delhi Excise Rules, 2010 (46)"sacramental wine" includes wine, grape juice and such other liquor as may be approved by the Government from time-to-time for use for any bona fide religious purpose in accordance with ancient custom;
