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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(c) in Andhra Pradesh Co-Operative Societies Act, 1964

(c)[ "Co-operative year" means, the period commencing on the 1st day of April of any year and ending with the 31st day of March of the succeeding year ;] [Substituted by Act No. 22 of 2001, dated 25.4.2001.]