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[Cites 0, Cited by 0] [Section 44(15)] [Section 44] [Entire Act]

State of Uttarakhand - Subsection

Section 44(15)(b) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(b)state whether the co-operative's balance sheet and income and expenditure account dealt with by the report are in agreement with the books of accounts;