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Himachal Pradesh High Court

Vijay Kumar vs . H.P. Vidhan Sabha on 22 July, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Vijay Kumar Vs. H.P. Vidhan Sabha CWP No. 4850/2022 22.07.2022 Present: Mr. S.D. Gill, Advocate, for the petitioner.

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Mr. Anshul Attri, Advocate, for the respondent.

Learned counsel for the respondent has filed reply in the open Court, which is made part of the Court records.

Learned counsel for the petitioner prays for and is granted two days' time to file rejoinder/obtain instructions. List on 25.07.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 22nd July, 2022 (raman) ::: Downloaded on - 22/07/2022 20:10:34 :::CIS