Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(vi) in Rajasthan Government Servants' General Provident Fund Rules, 1997 (vi)"Fund" means the General Provident Fund to which all receipts and disbursements of the department in connection with GPF Scheme are carried.
