Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 24 in Bihar Government Servant's Conduct Rules, 1976

24. Giving or taking dowry.

- No Government servant, shall give or take or abet the giving or taking of dowry.Note.-Giving or taking or abeting the giving or taking of dowry shall be deemed to be a misconduct for which the Government servant concerned shall be liable for disciplinary action.