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Bengal Presidency - Section

Section 4 in The Calcutta Port Rules, 1943

4. Restriction on movement.

- Every vessel shall, as and when ordered by the Director, Marine Department or Harbour Master (Port), move to or from any berth, mooring or anchorage in the Port provided that below Garden House all sea-going vessels shall proceed up or down the river under the direction of an officer of the Calcutta Pilot Service.