Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 10 in The U.P. Government Servants (Special Provisions Relating to Family Planning) Rules, 1976

10. Ban on Grant of maternity leave.

- No woman Government servant who has three children or more at the commencement of these rules shall be allowed any maternity leave for any future delivery :Provided that such woman Government servant who agrees to undergo sterilisation at the time of delivery may be allowed such leave.