Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] NCT Delhi - Subsection Section 107(2) in The Delhi School Education Rules, 1973 (2)The pay of an employee on promotion to a higher grade or post shall be determined by the same rules as are applicable to the employee of Government school.
