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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(9) in Bihar Cinemas (Regulation) Rules, 1974

(9)All fuses shall be provided with a suitable incombustible and insulating carrier of such a form as to project a person handing in from shock and burns and contracts shall be provided on the carrier to which the ends of the fuse can be readily attached.