Punjab-Haryana High Court
Khursheed Ahmed Kakroo vs Chandigarh Administration And Others on 30 July, 2012
Author: Hemant Gupta
Bench: Hemant Gupta, Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No. 12707 of 2012
Date of Decision: 30.07.2012
Khursheed Ahmed Kakroo
........Petitioner
Versus
Chandigarh Administration and others
.......Respondents
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. Vikas Bahl, Advocate
for the petitioner
HEMANT GUPTA, J.
For orders see, CWP No. 12698 of 2012 titled as Gulam Mohd. vs. Chandigarh Administration and others decided on 30.7.2012.
(HEMANT GUPTA) JUDGE (RAJIV NARAIN RAINA) 30.07.2012 JUDGE reena