Supreme Court - Daily Orders
Deepak Sood vs Hemant Kumar Kashmiri on 14 October, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.16 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21021/2019
(Arising out of impugned final judgment and order dated 22-08-
2019 in CWP No. 407/2019 passed by the High Court Of Himachal
Pradesh At Shimla)
DEEPAK SOOD Petitioner(s)
VERSUS
HEMANT KUMAR KASHMIRI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.133030/2019-EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 14-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Manoj Swarup, Sr. Adv.
Mr. Mukul Kumar, AOR
Mr. Neelmani Pant, Adv.
Ms. Vidisha Swarup, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Status quo, as of today, shall be maintained, in the meanwhile.
(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.10.15 17:01:02 IST Reason: