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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(6) in The Rajasthan Agricultural Produce Markets Rules, 1963

(6)The Market Committee shall maintain a full record of all the disputes which come before the dispute sub-committee; and the Secretary of the Market Committee shall be the Secretary of such a sub-committee.