Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(p) in Maharashtra Secondary and Higher Secondary Education Boards Act, 1965 (p)“State Board” means the Maharashtra State Board of Secondary and Higher Secondary Education established under this Act;
