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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2)(c) in Water (Prevention and Control of Pollution) Act, 1974

(c)[such number of persons, not exceeding five,] [Substituted by section 4, Act 44 of 1978, for 'five persons' (w.e.f. 12-12-1978).] to be nominated by the State Government from amongst the members of the local authorities functioning within the State;