Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 5 in The Port Rules for the Port of Bombay

5.

The area hereinafter defined shall be reserved in the port as an anchorage for yachts and no vessels other than yachts and small passenger boats shall pass within such limits:On the North - By a line drawn from No. 3 Government slip to the north end of Middle Ground.On the South - By that portion of a line drawn from the south end of Apollo Bunder parraler to the northern limit contained between the eastern and western limits.On the East - By a line drawn from centre of Cross Island to west side of Oyster Rock.On the West - By a line drawn from North Channel Beacon to end of Arthur Bunder.Striking Masts and Yards, etc.