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Madhya Pradesh High Court

Vijay Dharmsuri Samadhi Mandir vs Brij Mohan on 5 September, 2022

Author: Rajeev Kumar Shrivastava

Bench: Rajeev Kumar Shrivastava

                                                                 1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT GWALIOR
                                                           SA No. 197 of 2001
                                                (VIJAY DHARMSURI SAMADHI MANDIR Vs BRIJ MOHAN)

                           Dated : 05-09-2022
                                    Shri Akshat Jain - Advocate for the appellant.

                                    Shri Rohit Bansal - Advocate for the respondent.

Learned counsel for the respondent seeks time for submission of reply to I.A.No.2862/2019 and I.A.No.3431/2022.

In the interest of justice, an opportunity is granted to the respondent. List this case on 26/09/2022.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE Monika Signature Not Verified Signed by: MONIKA SHARMA Signing time: 06-09-2022 10:30:06 AM