Madhya Pradesh High Court
Vijay Dharmsuri Samadhi Mandir vs Brij Mohan on 5 September, 2022
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
SA No. 197 of 2001
(VIJAY DHARMSURI SAMADHI MANDIR Vs BRIJ MOHAN)
Dated : 05-09-2022
Shri Akshat Jain - Advocate for the appellant.
Shri Rohit Bansal - Advocate for the respondent.
Learned counsel for the respondent seeks time for submission of reply to I.A.No.2862/2019 and I.A.No.3431/2022.
In the interest of justice, an opportunity is granted to the respondent. List this case on 26/09/2022.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE Monika Signature Not Verified Signed by: MONIKA SHARMA Signing time: 06-09-2022 10:30:06 AM