Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Assam - Subsection Section 44(1) in The Assam Frontier (Administration of Justice) Regulation, 1945 (1)All suits tried by the village authorities shall be decided in open Darbar in the presence of the parties and at least three independent witnesses.
