Section 16(2)(j) in The Limestone And Dolomite Mines Labour Welfare Fund Act, 1972

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(j)the determination of the amounts referred to in sub-clause (ii) of clause (c) of sub-section (2) of section 5 and in the proviso to that clause;

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