Section 4(6)(b) in The Alipurduar University Act, 2018
(b)for the colleges other than the Government colleges and the private colleges, with the approval of the State Government-(i)the terms and conditions of service and emoluments for posts of Principals, teachers and such other employees as it may deem fit;(ii)the rules for Provident Funds; and(iii)the duties and responsibilities of the Principal, Teachers and any other employee as deem fit and disciplinary actions and punishment for negligence or violations thereof;