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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1) in Rajasthan Public Libraries Rules, 2012

(1)The Management may, within a period of thirty days the date of receipt of order of refusal to grant recognition under Rule 13 or order of withdrawal of recognition under Rule 14, prefer an appeal to the State Government.