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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(119) in The Calcutta Metro Railway General Rules, 2000

(119)"Train" means one or more units of four vestibuled coaches with driving cabs at either end, or any self-propelled vehicle with or without a trailer, which cannot be readily lifted off the track.