Allahabad High Court
Bharat Singh Jhansi vs Smt. Kalpana Devi on 9 December, 2010
Bench: R.K. Agrawal, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 619 of 1999 Petitioner :- Bharat Singh Jhansi Respondent :- Smt. Kalpana Devi Petitioner Counsel :- Sunil Ambwani,B.N.Agarwal,Sanjay Agarwal,Sanjay Kumar,Sanjay Kumar Srivastava Respondent Counsel :- Harish Chandra Misra Hon'ble R.K. Agrawal,J.
Hon'ble Yogesh Chandra Gupta,J.
List for hearing in the 1st week of February, 2011. In the meantime, paper books be filed.
Order Date :- 9.12.2010 NS