Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(5)(e) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(e)the Election Officer shall provide the Polling Officer of the polling station, at which such continuation poll is held with the sealed packet containing the marked copy of the electoral roll, ballot boxes and such other material required for the poll.