Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(2) in National Law University of Uttarakhand Act, 2011

(2)The administration, management and control of the University and the income thereof shall be vested with the Executive Council which shall control and administer the property and funds of the University.