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State of Uttar Pradesh - Section

Section 71 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

71.

Any person shall be entitled to obtain certified copies of the orders, decisions, directions and reasons in support thereof given by the Commission as well as the pleadings, papers and other parts of the records of the Commission to which he is entitled subject to payment of fee and complying with other terms which the Commission may direct.